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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(3)It shall be made known to all concerned which barriers are not functioning or have been impaired and the operator shall take necessary actions to correct or compensate for missing or impaired barriers and the operator shall have a system in place involving various decision-making levels with respect to nonfunctional or impaired barriers.