Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 69 in Orissa Zilla Parishad Election Rules, 1994 69. Interpretation of the rules. - If any question arises as to the interpretation of any of the provisions of these rules the question shall be referred to the Commissioner for decision.
