Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act] State of Gujarat - Subsection Section 22(1)(xii) in The Shree Somnath Sanskrit University Act, 2005 (xii)one teacher of the recognised or approved institution nominated by the Vice-chancellor from amongst the teachers of the recognised or approved institution,