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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(ii) in Rajasthan Forest Subordinate Service Rules, 2015

(ii)posts up to Grade Pay No. 11 (Rs. 3600/-) to be filled by direct recruitment by appointing of compassionate ground, one of the dependents of member of Armed Forces / Para-Military Forces belonging to the State who dies on or after 1.4.1999 in any defense operation including counter-insurgency operations and operations against terrorists.