Calcutta High Court
Pioneer Property Management Ltd vs Amazon Sellers Services Private Ltd. & ... on 26 July, 2018
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD-2
ORDER SHEET
CS 2 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
PIONEER PROPERTY MANAGEMENT LTD.
Versus
AMAZON SELLERS SERVICES PRIVATE LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 26th July, 2018.
Appearance :
Mr. Sankarsan Sarkar, Adv.
Mr. Ratul Das, Adv.
Mr. Abhijit Sarkar, Adv.
Mr. Abhik Chitta Kundu, Adv.
... for the plaintiff Mr. Avishek Das, Adv.
... for the defendant no. 1 Ms. Sonal Shah, Adv.
Mr. Kushagra Shah, Adv.
The Court : The Affidavit of compliance of the requirements of Section 65B of the Indian Evidence Act, 1872 is taken on record.
The examination-in-chief of the plaintiff's witness will continue on 31st July, 2018.
The inspection of the documents which the plaintiff seeks to rely on in the examination-in-chief, but have not been given of to the defendants will be done forthwith and be completed before the matter is taken up on the next date.
(MOUSHUMI BHATTACHARYA, J.) RS