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Calcutta High Court

Sikha Basu vs Bma Wealth Creators Limited on 23 July, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-17
                                  APO/8/2021
                                     WITH
                                  AP/641/2016

                       IN THE HIGH COURT AT CALCUTTA
                           Civil Appellate Jurisdiction
                                 ORIGINAL SIDE

                               SIKHA BASU
                                   VS
                       BMA WEALTH CREATORS LIMITED

      BEFORE:
      The Hon'ble JUSTICE ARIJIT BANERJEE
                      AND
      The Hon'ble JUSTICE OM NARAYAN RAI
      Date : 23rd July, 2025.

                                                                       Appearance:
                                                           Mr. Rupak Ghosh, Adv.
                                                               Mr. Ratul Das, Adv.
                                                                ..for the appellant


                         Dictated by Arijit Banerjee, J.

The Court : The respondents are not represented. Let this matter be listed again on July 28, 2025. In the meantime, learned Advocate-on-Record for the appellant shall serve a notice on learned Advocate-on-Record for the respondents intimating that the matter shall be listed again on July 28, 2025 and that on that day, if the respondents are not represented, the matter is likely to be heard ex parte.

(ARIJIT BANERJEE, J.) (OM NARAYAN RAI, J.) bp.