Calcutta High Court
Sikha Basu vs Bma Wealth Creators Limited on 23 July, 2025
Author: Arijit Banerjee
Bench: Arijit Banerjee
OD-17
APO/8/2021
WITH
AP/641/2016
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
SIKHA BASU
VS
BMA WEALTH CREATORS LIMITED
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
AND
The Hon'ble JUSTICE OM NARAYAN RAI
Date : 23rd July, 2025.
Appearance:
Mr. Rupak Ghosh, Adv.
Mr. Ratul Das, Adv.
..for the appellant
Dictated by Arijit Banerjee, J.
The Court : The respondents are not represented. Let this matter be listed again on July 28, 2025. In the meantime, learned Advocate-on-Record for the appellant shall serve a notice on learned Advocate-on-Record for the respondents intimating that the matter shall be listed again on July 28, 2025 and that on that day, if the respondents are not represented, the matter is likely to be heard ex parte.
(ARIJIT BANERJEE, J.) (OM NARAYAN RAI, J.) bp.