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State of Rajasthan - Section

Section 84 in The Rajasthan Municipalities Accounts Rules, 1963

84. Register of Grant-in-aid received.

- Grant-in-aid received by the Board shall be recorded in a Register of grant-in-aid in form 41 separate ledger account for each grant-in-aid received shall also be maintained in the classified abstract (form 39) to see as to what extent the expenditure has been incurred out of the particular grant-in-aid.