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The North Bihar Power Distribution ... vs Purnea Cold Storage & Ors on 22 November, 2018

Author: Vikash Jain

Bench: Vikash Jain

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.17567 of 2013
                  ======================================================
                  The North Bihar Power Distribution Company Ltd. & Anr

                                                                           ... ... Petitioners
                                                  Versus
                  Purnea Cold Storage & Ors

                                                            ... ... Respondents
                  ======================================================
                  Appearance :
                  For the Petitioners   :     Mr. Anand Kumar Ojha, Advocate.
                  For the Respondents   :     Mr.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
                                        ORAL ORDER

4    22-11-2018

As prayed, learned counsel for the petitioner-Power Company is permitted to implead the Bihar Electricity Regulatory Commission as respondent no. 4 in course of the day. He further undertakes to serve a copy on the retained counsel of the newly added respondents by 28.11.2018.

2. List on 29.11.2018.

(Vikash Jain, J) Ibrar//-

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