Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act] Union of India - Subsection Section 55(2)(iv) in The Coal Mines Provident Fund Scheme (iv)for stabilising the rate of interest allowed to the members under paragraph 61 of this Scheme;