Section 9 in The Karnataka Scheduled Castes, Scheduled Tribes And Other Backward Classes (Reservation Of Appointment) Act 1990
9. Functions of the Standing Committee .-
The Standing Committee shall perform the following functions, namely :-(a)review of the implementation of the provisions of this Act and the rules made thereunder as far as possible twice a year;(b)suggest measures for the removal of difficulties in such implementation or for the improvement thereof; and(c)such other functions as the State Government may, from time to time, assign to the Committee.
