Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 272] [Entire Act]

Union of India - Subsection

Section 272(2) in Rules of Procedure and Conduct of Business in Lok Sabha

(2)The form of the oath or affirmation shall be as follows:
'I, A.B.,| swear in the name of Godsolemnly affirm| that the
evidence which I shall give in this case shall be true, that I will conceal nothing, and that no part of my evidence shall be false.'