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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(viii) in The Rajasthan Financial Corporation General Regulations, 2002

(viii)Minutes of Meetings of the Board. - (a) The Corporation shall cause proceedings to be maintained in the books kept for the purpose which may be in the form of binders containing loose leaves.