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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(5) in National Savings Certificates (VIII Issue) Rules, 1989

(5)[ Transfer of certificate shall be allowed only once from the date of issue to the date of discharge of the certificate.] [Inserted by Notification No. G.S.R. 266(E), dated 13.3.2014 (w.e.f. 8.5.1989).]