Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(13) in Gujarat Surviving Alienations Abolition Act, 1963 (13)"Covenant" means the covenant as defined in cluase (14) of section 2 of the Saurashtm Acts (Interpretation) Act, 1952; (Sau. X of 1952)
