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UT Chandigarh - Section

Section 2 in The Punjab General Sales Tax (Amendment and Validation) Act, 1987

2. In section 4, for the words "State Government", at both the places, the words, "Central Government" shall be substituted.

Annexure[Received the assent of the Governor of Punjab on the 9th April, 1987]An Act to amend the Punjab General Sales Tax Act, 1948.Be it enacted by the Legislature of the State of Punjab in the Thirty-eight Year of the Republic of India as follows :-