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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in Aadhaar (Data Security) Regulations, 2016

(f)"personnel" means all officers, employees, staff and other individuals employed or engaged by the Authority or by the service providers for discharging any functions under the Act;