Section 19 in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962
19. Questions and answer s to form part of the proceedings.
- All questions answered or lapsed shall, unless the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] otherwise directs, form part of the proceedings of the meeting.
