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Bombay High Court

Western Precicast Pvt. Ltd vs Smt. Sharifa Hamid Alias Hamidkhan ... on 1 August, 2022

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9138 OF 2022

 Western Precicast Pvt. Ltd.                  ....PETITIONER
             V/S
 Smt. Sharifa Hamid Alias Hamidkhan Jamadar....RESPONDENT

And Anr Ms. Pavitra Maneesh i/by Saurabh Vikramsimh Mandlik for Petitioner CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE J DATE : 1st August, 2022 P.C. :

The Registry to verify and place the matter before the appropriate Court.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 02/08/2022 ::: Downloaded on - 03/08/2022 02:40:51 :::