Bombay High Court
Western Precicast Pvt. Ltd vs Smt. Sharifa Hamid Alias Hamidkhan ... on 1 August, 2022
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9138 OF 2022
Western Precicast Pvt. Ltd. ....PETITIONER
V/S
Smt. Sharifa Hamid Alias Hamidkhan Jamadar....RESPONDENT
And Anr Ms. Pavitra Maneesh i/by Saurabh Vikramsimh Mandlik for Petitioner CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE J DATE : 1st August, 2022 P.C. :
The Registry to verify and place the matter before the appropriate Court.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 02/08/2022 ::: Downloaded on - 03/08/2022 02:40:51 :::