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State of West Bengal - Section

Section 13 in The West Bengal Labour Welfare Fund Act, 1974

13. Investment of fund.

- If the fund or any portion thereof cannot be applied at an early date for carrying out any of the activities referred to in this Act, the Board shall invest the same in any of the securities specified in clauses (a) to (d) and (f) of section 20 of the Indian Trusts Act, 1882.