Supreme Court - Daily Orders
Application Of Mr Shah Bhushan Rajendra ... vs Respondent(S) on 13 April, 2022
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.1705 COURT NO.7 SECTION VIII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No. 9085/2022
APPLICATION OF MR SHAH BHUSHAN RAJENDRA (BHUSHAN RAJENDRA SHOBHANA
SHAH) ADVOCATE AND SOLICITOR FOR REGISTRATION AS AN ADVOCATE ON
RECORD Petitioner(s)
VERSUS
Respondent(s)
Date : 13-04-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE VIKRAM NATH
[IN CHAMBER]
For Petitioner(s) Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Miscellaneous Application Diary No.9085/2022 is allowed.
(ARUSHI SUNEJA) (RAM SUBHAG SINGH)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER
Signature Not Verified
Digitally signed by Dr.
Mukesh Nasa
Date: 2022.04.19
16:02:49 IST
Reason: