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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1)(b) in Tamil Nadu Maritime Board Act, 1995

(b)With effect on and firm the date specified in the order under clause (a), the persons specified in such order shall become employees of the Board and shall cease to be employees of the Government.