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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(41) in The Punjab Municipal Act, 1999

(41)"Municipal Corporation" means a Municipal Corporation constituted under section 17 for a larger urban area and includes the Municipal Corporation duly constituted under the Punjab Municipal Corporation Act, 1976, existing immediately before the commencement of this Act;