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[Cites 0, Cited by 0] [Section 9619(71)] [Section 9619] [Entire Act]

Union of India - Subsection

Section 9619(71)(vi) in THE FINANCE ACT, 2021

(vi)for heading 9705, sub-heading 9705 00, tariff items 9705 00 10 and 9705 00 90 and the entries relating thereto, the following shall be substituted, namely :—