Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Madhya Bharat - Subsection Section 6(b) in The Madhya Bharat Abolition of Jagirs Act, Samvat 2008 (b)granted a lease of or entered into a contract relating to, any forest in his Jagir-land for a period of three years or more;
