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State of Meghalaya - Section

Section 4 in Meghalaya Interpretation and General Clauses Act, 1972

4. Definitions in enactments to apply unless the context otherwise requires.

- In every enactment, where a word is defined-
(a)the definition shall apply unless the context of the enactment otherwise requires ;
(b)grammatical variations of that word and cognate expressions shall have corresponding meanings.