Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Entire Act]

State of West Bengal - Section

Section 12 in The Bengal Money-Lenders Act, 1940

12. Entry in register and grant of licences. -

On receipt of an application under section 11 and on payment in the prescribed manner of the licence fee specified in section 10, the Sub-Registrar shall, subject to the provisions of section enter the name of the applicant in the register and grant the applicant a licence in- such form as may be prescribed.