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[Cites 0, Cited by 0] [Section 749] [Entire Act]

State of Jharkhand - Subsection

Section 749(3) in Bihar Education Code, 1961

(3)Every such application shall contain assurances that after recognition of the institution as a school or college any transference of the management and all changes in the teaching staff shall forthwith be reported to the Board and that the Board shall at any time cause such inspection to be made of the institution as it thinks fit.