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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(2) in Karnataka Right of Children to Free and Compulsory Education Rules, 2012

(2)All other words and expressions used herein and not defined shall have the same meaning assigned to them in the Act.Part - II Right of Children to Free and Compulsory EducationSpecial Training for the purpose of first provision to Section 4