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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(i) in The Disaster Management (Amendment) Act, 2025

(i)in clause (a),––(a) after the words “District Authorities”, the words “, Urban Authorities” shall be inserted;(b) for the words “local authority”, the words “local authorities” shall be substituted;