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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(1)(d) in The Punjab Minor Canals Act, 1905

(d)such other matters as the [State Government] [Substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] may by rule prescribe in this behalf.