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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(8)(b) in M.P. Nagreeya Nikay Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(b)The applicant may apply for more than one place and for more than one grade.