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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 82(1)(e) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(e)sewerage rubbish and offensive matters deposited on streets or collected by the Panchayat from streets, latrines, urinals, sewers, cesspools and other places;