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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(i) in Rajasthan Registration of Births, Deaths and Marriages Act, 1958

(i)the Registration of Births, Deaths and Marriages Act, 1886 (Central Act VI of 1886) in force in the Ajmer area and the Abu area, and that Act as adopted for the pre-organisation State of Madhya Bharat by the Madhya Bharat Births, Deaths and Marriages Registration Act (Adoption) Act, 1953 (Madhya Bharat Act 23 of 1953) in force in the Sunel area;