Himachal Pradesh High Court
The Regional Ppf Commissioner vs . Ranjiv on 6 May, 2022
Bench: Sabina, Satyen Vaidya
The Regional PPF Commissioner vs. Ranjiv Paul and others .
LPA No.46 of 2021 a/w CWP No.1550 of 2022 LPA No.46 of 2021 06.05.2022 Present: Mr. Navlesh Verma, Advocate for the appellant.
Mr. Amit Singh Chandel, Advocate, for respondents No.1 to 3.
Mr. Rajinder Singh Thakur, Central Government Counsel, for respondent No.4/Union of India.
Ms. Manju Dhatwalia, Advocate on behalf of Mr. Anshul Attri, Special Prosecutor, for respondent No.7/CBI.
CWP No.1550 of 2022 Mr. Nitish Kaith, Advocate, for the petitioners.
Mr. Navlesh Verma, Advocate for the respondents.
List after six weeks.
( Sabina )
Judge
( Satyen Vaidya )
May 6, 2022 (KS) Judge
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