Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Himachal Pradesh High Court

The Regional Ppf Commissioner vs . Ranjiv on 6 May, 2022

Bench: Sabina, Satyen Vaidya

The Regional PPF Commissioner vs. Ranjiv Paul and others .

LPA No.46 of 2021 a/w CWP No.1550 of 2022 LPA No.46 of 2021 06.05.2022 Present: Mr. Navlesh Verma, Advocate for the appellant.

Mr. Amit Singh Chandel, Advocate, for respondents No.1 to 3.

Mr. Rajinder Singh Thakur, Central Government Counsel, for respondent No.4/Union of India.

Ms. Manju Dhatwalia, Advocate on behalf of Mr. Anshul Attri, Special Prosecutor, for respondent No.7/CBI.

CWP No.1550 of 2022 Mr. Nitish Kaith, Advocate, for the petitioners.

Mr. Navlesh Verma, Advocate for the respondents.

List after six weeks.






                                                                  ( Sabina )
                                                                    Judge



                                                             ( Satyen Vaidya )
               May 6, 2022 (KS)                                   Judge




                                                     ::: Downloaded on - 07/05/2022 20:07:18 :::CIS