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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(p) in University of Patanjali Act, 2006

(p)to organize and conduct refresher courses, orientation courses, workshops, seminars and other programs for teachers, lesion writers, evaluators and other academic staff;