Patna High Court - Orders
Rajan Kumar Thakur vs The Hindustan Petroleum Corporation ... on 23 August, 2016
Author: Hemant Gupta
Bench: Hemant Gupta, Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.515 of 2014
Arising out of
Civil Writ Jurisdiction Case No. 2862 of 2013
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Rajan Kumar Thakur
.... .... Appellant/s
Versus
The Hindustan Petroleum Corporation Ltd. & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Anil Kumar Jha, Sr. Advocate with
Mr. Sanat Kumar Mishra, Advocate
For the Respondent/s : Mr. D. K. Sinha, Sr. Advocate with
Mr. Girish Chandra Jha and
Mr. Govind Mohan Thakur, Advocates
For the HPCL : Dr. Pankaj, Advocate
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CORAM: HONOURABLE MR. JUSTICE HEMANT GUPTA
and
HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE HEMANT GUPTA)
4 23-08-2016Admit.
(Hemant Gupta, J) (Ahsanuddin Amanullah, J) Anjani/P. Kumar U