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Patna High Court - Orders

Rajan Kumar Thakur vs The Hindustan Petroleum Corporation ... on 23 August, 2016

Author: Hemant Gupta

Bench: Hemant Gupta, Ahsanuddin Amanullah

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       Letters Patent Appeal No.515 of 2014
                                                   Arising out of
                                    Civil Writ Jurisdiction Case No. 2862 of 2013
                     ======================================================
                     Rajan Kumar Thakur
                                                                          .... ....   Appellant/s
                                                       Versus
                     The Hindustan Petroleum Corporation Ltd. & Ors
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Appellant/s           :      Mr. Anil Kumar Jha, Sr. Advocate with
                                                          Mr. Sanat Kumar Mishra, Advocate
                     For the Respondent/s          :      Mr. D. K. Sinha, Sr. Advocate with
                                                          Mr. Girish Chandra Jha and
                                                          Mr. Govind Mohan Thakur, Advocates
                     For the HPCL                  :      Dr. Pankaj, Advocate
                     ======================================================
                     CORAM:        HONOURABLE MR. JUSTICE HEMANT GUPTA
                                                 and
                              HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
                                             ORAL ORDER
                           (Per: HONOURABLE MR. JUSTICE HEMANT GUPTA)


4       23-08-2016

Admit.

(Hemant Gupta, J) (Ahsanuddin Amanullah, J) Anjani/P. Kumar U