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Jammu & Kashmir High Court

Rajinder Singh vs State on 16 November, 2018

Bench: Chief Justice, Tashi Rabstan

Serial No.20
Regular List
                            HIGH COURT OF JAMMU AND KASHMIR
                                        AT JAMMU


         IA No.03/2018, PIL No. 42/2014

                                                                  Date of order: 16.11.2018

         Rajinder Singh           vs.     State and ors
         \




         Coram:
                   HON'BLE THE CHIEF JUSTICE
                   HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
         Appearance:
         For the petitioner/appellant(s) :Petitioner in person.
         For the Respondent(s)           :None

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No List IA No.03/2018 on 19th November, 2018 along with PIL No. 42/2014.

(Tashi Rabstan) (Gita Mittal) Judge Chief Justice Jammu 16.11.2018 Sanjeev