Jammu & Kashmir High Court
Rajinder Singh vs State on 16 November, 2018
Bench: Chief Justice, Tashi Rabstan
Serial No.20
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
IA No.03/2018, PIL No. 42/2014
Date of order: 16.11.2018
Rajinder Singh vs. State and ors
\
Coram:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
Appearance:
For the petitioner/appellant(s) :Petitioner in person.
For the Respondent(s) :None
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No List IA No.03/2018 on 19th November, 2018 along with PIL No. 42/2014.
(Tashi Rabstan) (Gita Mittal) Judge Chief Justice Jammu 16.11.2018 Sanjeev