- Sections 3 and 4 of this Act shall be read with, and form part of, [Act XXIV of 1859] [Short title, 'The Andhra Pradesh (Andhra Area) District Police Act, 1859'.].[XXX] [The Schedule appended to this Act was repealed by Part III of Third Schedule to the Amending Act, 1901 (Central Act II of 1901).]
