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State of Andhra Pradesh - Section

Section 17 in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

17. Deletion from list.

- If any candidate fails to join duty in the post within 45 days from the date of receipt of orders of appointment, his/her name shall be deemed to have been deleted from the list of selected candidates; and he/she shall not have any claim for appointment thereafter.