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[Cites 0, Cited by 0] [Section 252(1)] [Section 252] [Entire Act]

State of Rajasthan - Subsection

Section 252(1)(c) in Rajasthan Municipalities Act, 2009

(c)prohibit, at all times or during any particular hours, entry of any vehicular traffic from, or exit of such vehicular traffic into, any premises from any particular public street carrying such traffic,