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[Cites 0, Cited by 1] [Section 79(2)] [Section 79] [Entire Act]

State of West Bengal - Subsection

Section 79(2)(j) in The West Bengal Correctional Services Act, 1992

(j)of enjoyment of fundamental rights under Chapter III of the Constitution of India in so far as they do not become incapable of enjoyment as an incident of confinement.