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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(12A) in Banaras Hindu University Act, 1915

(12A)[ to regulate and enforce discipline among salaried officers, teachers and other employees of the University in accordance with the Statutes and Ordinance;] [Inserted by Act 52 of 1966, section 5(f)]