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Allahabad High Court

Smt. Tara Mishra vs State Of U.P. Thru' Secy. Home & Ors. on 2 February, 2010

Bench: Prakash Krishna, Abhinava Upadhya

Court No. - 36

Case :- WRIT - C No. - 3989 of 2005

Petitioner :- Smt. Tara Mishra
Respondent :- State Of U.P. Thru' Secy. Home & Ors.
Petitioner Counsel :- C.S. Agnihotri
Respondent Counsel :- C.S.C.

Hon'ble Prakash Krishna,J.

Hon'ble Abhinava Upadhya,J.

List revised. None is present on behalf of the petitioner. The petitioner has failed to comply with the order dated 31.1.2005. He was also not present on the earlier occasion. The petition is dismissed in default.

(Prakash Krishna, J.) (Abhinava Upadhya, J.) Order Date :- 2.2.2010 LBY