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State of Madhya Pradesh - Section

Section 130 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

130. Responsibility for act done by wife or other family members of the members of the service or by wife or other family members of the officers and servants of the Market Committee.

- A member of the service or an officer or servant of a Market Committee is responsible for any act done by wife or by any other member of his family living with, or in any way dependent on him which if done by himself would constitute a breach of these rules.