Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax vs M/S. Evry India Pvt. Td. (Formerly Known ... on 12 April, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.63 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WITH
Diary No.10062/2019 (IV-A)
Diary No.8715/2019 (IV-A)
Diary No.8940/2019 (IV-A)
Diary No.9010/2019 (IV-A)
Diary No.10074/2019 (IV-A)
Diary No.11608/2019 (IV-A)
Diary No.11630/2019 (IV-A)
Diary No.11682/2019 (IV-A)
Diary No.11689/2019 (IV-A)
Diary No.11858/2019 (IV-A)
Date : 12-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s)
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
(MUKESH NASA) (SUMAN JAIN) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.04.15 17:46:29 IST Reason: