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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(27) in The West Bengal University of Animal and Fishery Sciences Act, 1995

(27)"veterinary and animal sciences" means-
(a)the art and science of veterinary surgery and medicine, and includes-
(i)basic veterinary sciences, and
(ii)applied veterinary sciences, or
(b)animal husbandry, breeding, management, technology including bio-technology, and practices relating thereto.