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State of Karnataka - Section

Section 18 in Karnataka Project Bellary to Moka (AP Boarder) on Kampli-Kurugodu State Highway-132 for a length 25.27 2 Collection of Road Toll or User Fee (Determination of Rates and Collection) Rules, 2018 for State Highways, Standalone Structures

18. Repeal and Savings.

- The Karnataka Private Investments Project (Road Toll or User Fee Determination of Rates and Collection) Notification, 2009 is hereby repealed:Provided that such repeal shall not.