Section 554(c) in Police Regulations, Bengal , 1943
(c)Sick passengers. - When indigent passengers fall seriously ill while on a train journey, the railway authorities shall be responsible for removing them and handing them over to the Railway Police. Reasonable expenses for sweepers and grass mats for shelter shall be paid by the railway, and if there is a railway hospital or dispensary the sick passenger shall be allowed to remain there temporarily free of charge, but must be removed by the police as soon as possible to the nearest civil hospital. The expenditure on account of removal of sick persons from railway precincts to the nearest civil hospitals shall be met from the allotments placed at the disposal of District Magistrate under "57-Miscellaneous-Donation for charitable purposes-Maintenance of paupers and indigent persons, etc."
