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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(d) in The United Provinces Control of Supplies (Temporary Powers) Act, 1947

(d)for requiring any person holding stock of any essential commodity to sell the whole or a specified part of the stock to such parties and such persons or class of persons, or in such circumstances, as may be specified in the order;