Punjab-Haryana High Court
State Of Haryana & Another vs G.P.Grover & Another on 7 August, 2013
Author: Hemant Gupta
Bench: Hemant Gupta, Inderjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Date of Decision : 07.08.2013
R.A.No.33 of 2013 in
L.P.A. No.940 of 2010
State of Haryana & another ...Applicant-Appellants
Versus
G.P.Grover & another ...Respondents
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE INDERJIT SINGH
Present : Mr. M.S.Saggar, Senior Advocate, with
Mr. Baleshwar Singh, Advocate,
for the applicant-appellants.
HEMANT GUPTA, J.
For order see R.A.No.29 of 22013 in L.P.A.No.930 of 2010 titled 'State of Haryana & another Vs. Dr. K.L.Kumar & another'.
(HEMANT GUPTA)
JUDGE
07.08.2013 (INDERJIT SINGH)
Vimal JUDGE
Kumar Vimal
2013.08.08 16:24
I attest to the accuracy and
integrity of this document
Chandigarh